Section 27(4) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
(4)the promotion of, or attempt to promote, feelings of enmity or hatredbetween different classes of the citizens of India on grounds of religion, race,caste, community or language, by a candidate or his agent or any other personwith the consent of a candidate or his election agent for the furtherance of theprospects of the election of that candidate or for prejudicially affecting theelection of any candidate;
