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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(a) in The Registration Of Foreigners Rules, 1992

(a)in the case of a foreigner referred to in clause (a) of sub-rule (1), within two weeks after the expiry of one hundred and eighty days of his arrival in India;