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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Karnataka - Subsection

Section 53(3) in Adichunchanagiri University Act, 2012

(3)A copy of the annual accounts and the balance sheet together with the audit report shall be submitted to the Board of Governors before 30thNovember following close of the financial year in 31 March of each year.