[Cites 0, Cited by 0]
[Section 30]
[Entire Act]
Union of India - Subsection
Section 30(4) in The Police Act, 1861
| [Tamil Nadu].In its application to the State of Tamil Nadu, in Section 30,(i) in sub-S. (1), for the words on the public roads, or in the public streets or thoroughfares, substitute in public place;(ii) in sub-S. (2), for the words in any such road, street or thoroughfare, substitute in any such public place;(iii) in sub-S. (4), for the words in the streets, substitute in public places.Tamil Nadu Act 22 of 1955, Section 2(b) (w.e.f. 21-9-1955) and Tamil Nadu Act 14 of 1962, Section 3 and Sch. I (w.e.f. 9-1-1963).(iv) section was extended to the erstwhile Sandur State by Tamil Nadu Act 35 of 1949, Section 14. Sandur area now forms part of the Mysore State.SeeAct 37 of 1956.[Uttar Pradesh].In its application to the State of Uttar Pradesh, in Section 30, in sub-S. (1), for the words Assistant District Superintendent, substitute Additional District Superintendent or Joint District Superintendent or Assistant District Superintendent.Uttar Pradesh Act 10 of 1984, Section 12. |