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State of Uttar Pradesh - Section

Section 5 in U.P. Minor Irrigation Department Survey Service Rules, 1993

5. Source of recruitment.

- Recruitment of service shall be made as follows :
(1)Amin. - (a) Forty per cent by promotion from amongst substantively appointed Patrol, who have completed five years Service, as such, on the first day of the year of recruitment;
(b)sixty per cent by direct recruitment.
(2)Patrol. - By direct recruitment.