Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 545] [Entire Act] State of Kerala - Subsection Section 545(v) in Kerala Municipality Act, 1994 (v)institute any suit or withdraw from or compromise any suit or claim, which has even instituted in the name of the Municipality or of the Secretary;
