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Andhra Pradesh High Court - Amravati

M/S Bekem Infra Projects Private ... vs The Deputy Commissioner Of Central Tax on 30 September, 2021

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

HIGH COURT OF ANDHRA PRADESH MAIN CASE NO: W.P.No.21999 of 2021 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE

01. 30.09.2021 JB J & KVL, J (Proceedings taken up through video conferencing) Copy of the writ petition be served upon Sri Suresh Kumar Routhu, learned Senior Standing Counsel for Customs.

Adjourned.

Post on 07.10.2021.

____________________ JOYMALYA BAGCHI, J _______________________ KONGARA VIJAYA LAKSHMI, J Ivd 2 SL. DATE ORDER OFFICE NO. NOTE 3 SL. DATE ORDER OFFICE NO. NOTE 4 SL. DATE ORDER OFFICE NO. NOTE 5 SL. DATE ORDER OFFICE NO. NOTE 6 SL. DATE ORDER OFFICE NO. NOTE 7 SL. DATE ORDER OFFICE NO. NOTE 8