Kerala High Court
Seventh Day Adventist Hospital vs The State Of Kerala on 23 October, 2019
Author: A.K.Jayasankaran Nambiar
Bench: A.K.Jayasankaran Nambiar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
WEDNESDAY, THE 23RD DAY OF OCTOBER 2019/1ST KARTHIKA, 1941
W.P(C).No.1709 OF 2016(K)
PETITIONER:
SEVENTH DAY ADVENTIST HOSPITAL
AGED 38 YEARS
KANNIYAMPURAM P.O., POST BOX NO. 451,
OTTAPPALAM, PALAKKAD DISTRICT - 679 104,
REPRESENTED BY ITS BUSINESS MANAGER
MR.EDWARD SUNDARRAJ.
BY ADVS.SRI.HUSSAIN KOYA VALIYAVEEDAKATH
SRI.K.ANAND
SRI.K.V.RAJENDRAN (WANDOOR)
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
TAXES DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE COMMERCIAL TAX OFFICER
OFFICE OF THE COMMERCIAL TAX OFFICE,
OTTAPPALAM, PALAKKAD DISTRICT - 679 101.
BY SMT.M.M.JASMINE, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 23.10.2019, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).No.1709/2016 : 2 :
JUDGMENT
A not pressed memo has been filed by counsel for the petitioner. Taking note of the said memo, the writ petition is dismissed as not pressed.
Sd/-
A.K.JAYASANKARAN NAMBIAR JUDGE prp/23/10/19