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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 81(1) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(1)The Government may transfer any case or class of cases arising under this Act or any other law for the time being in force from any revenue officer to any other revenue officer competent to deal with it.