Section 61(viii) in Pondicherry Court-Fees and Suits Valuation Act, 1972
(viii)first application (other than a petition containing a criminal charge of information) for the summons of a witness or other ,,. persons to attend either to give evidence or to produce 'a i- document or in respect of the production or filing of an exhibit not being an affidavit made for the immediate purpose of being produced in Court;
