Calcutta High Court
Malvika Foundation & Ors vs Eiilm Foundation & Ors on 23 September, 2013
Author: Patherya
Bench: Patherya
ORDER SHEET
G.A. 2176 of 2013
With
C.S. 251 of 2013
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
MALVIKA FOUNDATION & ORS.
Versus
EIILM FOUNDATION & ORS.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date: 23rd September, 2013.
Appearance:
Mr. Hirak Mitra, Sr. Adv.
Mr. Tilok Bose, Sr. Adv.
Mr. D. Dutta, Adv.
Mrs. U. Uatia, Adv.
... for the respondent no.1
Mr. R.L. Mitra, Adv.
Ms. P. Dhove, ... for the respondent no.6 Mr. Chayan Gupta, Adv.
... for the respondent no.3 The Court: Time to file affidavit-in-opposition by the respondent no.3 is extended till 25th September, 2013 peremptorily. Time to file the affidavit-in- opposition by the respondent nos. 1, 2, 4 and 5 is extended till 3rd October, 2013 peremptorily on payment of costs assessed at 1000 GMs to be paid to the petitioner. Reply, if any, be filed by 7th November, 2013.
Matter to appear in the list on 8th November, 2013. All parties are to act on a photostat signed copy of this order on the usual undertakings.
(PATHERYA, J.) sg2