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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Mizoram - Subsection

Section 19(3) in The Mizoram Aided College Employees Rules, 1990

(3)Heads of expenditure shall include the following sub-heads separately shown in the Annual Budget;
(a)Pay and allowances of staff;
(b)Transport;
(c)Rent;
(d)Medical;
(e)Student's Union ;
(f)Furniture;
(g)Conduct of examination ;
(h)Academic conference etc.;
(i)Library ;
(j)Honorarium ;
(k)Contingency (including telephone, water, light, stationer) ;
(l)land and buildings.