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[Cites 0, Cited by 0] [Section 4B] [Entire Act]

State of Odisha - Subsection

Section 4B(3) in The Orissa Legislative Assembly Members' Salary, Allowances and Pension Act, 1954

(3)Where any person entitled to pension under Sub-section (1) is entitled to any other pension, such person shall be entitled to receive the pension under Sub-section (1) in addition to such other pension; and