Section 9(1)(b) in Patent Rules, 2003

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Union of India - Subsection

Section 9(1)(b) in Patent Rules, 2003

(b)be on such paper which is flexible, strong, white, smooth, non-shiny, and durable of size A4 of approximately 29.7 centimetre by 21 centimetre with a margin of at least 4 centimetre on the top and left hand part and 3 centimetre on the bottom and right hand part thereof;

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Union of India - Subsection

Section 9(1)(b) in Patent Rules, 2003