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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Goa - Subsection

Section 36(16) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(16)The CPSP shall report to the Secretary, as and when required to undertake the proof reading of all the question papers as a part of moderation of the paper-setting work without any additional remuneration. However, travelling/conveyance allowances shall be paid as per prevailing rules.