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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(3) in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973

(3)A member who is drawing pay below Rs. 485/- p.m. in the existing pay scale and is due to retire within 10 years from 1-4- 70 or the date when the Board resolves to adopt these Rules whichever is later shall be granted one advance increment provided he elects to draw pay in the existing pay scale until he vacates the post or ceases to draw pay in that pay scale under Rule 5. The date of increment shall remain unchanged.