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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Puducherry - Subsection

Section 35(1)(h) in Pondicherry Excise Act, 1970

(h)in contravention of section 19 employs or permits to be employed on any part of his licensed premises referred to in that section any child or woman;