Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 39] [Entire Act] State of Bihar - Subsection Section 39(1) in The Bihar Municipal Act, 2007 (1)All officers and other employees of a Municipality including the officers referred to in Section 36 shall receive salaries and allowances out of the Municipal Fund:
