Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Tripura - Subsection Section 102(2) in Tripura Panchayats Act, 1993 (2)There shall be a Secretary for every Panchayat Samiti and the Panchayat Officer of the Panchayat Extension Officer shall be the ex-officio Secretary.
