Supreme Court - Daily Orders
Monikantan Nair vs Sarojini Amma on 27 August, 2021
Bench: Sanjay Kishan Kaul, Hrishikesh Roy
ITEM NO.2 Court 6 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.9002/2020
(Arising out of impugned final judgment and order dated 03-01-2020
in SAMD No.27/2003 passed by the High Court of Judicature at Madras
at Madurai)
MONIKANTAN NAIR Petitioner(s)
VERSUS
SAROJINI AMMA Respondent(s)
(IA No.69907/2020-EXEMPTION FROM FILING O.T.
IA No. 69907/2020 - EXEMPTION FROM FILING O.T.)
Date : 27-08-2021 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. C. R. Jaya Sukin, Adv.
Ms. Divya Mishra, Adv.
Ms. Baby Devi Bonia, Adv.
Ms. Smita Pandey, Adv.
Mr. Abhinav Kumar Srivastava, Adv.
Mr. Narender Kumar Verma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the impugned order. The special leave petition is dismissed. Pending applications stand disposed of.
(RASHMI DHYANI) (POONAM VAID)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
RASHI GUPTA
Date: 2021.08.27
16:41:28 IST
Reason: