Supreme Court - Daily Orders
Union Of India vs Surendra Pandey on 11 August, 2014
X ITEM NO.34 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2433/2011
UNION OF INDIA & ORS. Appellant(s)
VERSUS
SURENDRA PANDEY Respondent(s)
(Office report for directions)
WITH
C.A. Nos. 10657-10658/2010
(Office report for directions)
Date : 11/08/2014 These appeals were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE V. GOPALA GOWDA
[IN CHAMBER]
For Appellant(s) Mrs. Anil Katiyar ,Adv. (N.P.)
Ms. Manjeet Chawla ,Adv. (N.P.)
For Respondent(s) Mr. Gunnam Venkateswara Rao ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
One week time is granted to the respondent to file Vakalatnama.
(S.K. RAKHEJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Sushil Kumar Rakheja Date: 2014.08.14 17:59:43 IST Reason: