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Supreme Court - Daily Orders

Union Of India vs Surendra Pandey on 11 August, 2014

X    ITEM NO.34                                    COURT NO.12                    SECTION XVII

                                    S U P R E M E C O U R T O F             I N D I A
                                            RECORD OF PROCEEDINGS

    Civil Appeal                No(s).      2433/2011

    UNION OF INDIA & ORS.                                                        Appellant(s)

                                                         VERSUS

    SURENDRA PANDEY                                                              Respondent(s)

    (Office report for directions)

    WITH
    C.A. Nos. 10657-10658/2010
    (Office report for directions)

    Date : 11/08/2014 These appeals were called on for hearing today.

    CORAM :
                               HON’BLE MR. JUSTICE V. GOPALA GOWDA
                                             [IN CHAMBER]

    For Appellant(s)                        Mrs. Anil Katiyar ,Adv. (N.P.)

                                            Ms. Manjeet Chawla ,Adv. (N.P.)

    For Respondent(s)                       Mr. Gunnam Venkateswara Rao ,Adv.


                            UPON hearing the counsel the Court made the following
                                               O R D E R

One week time is granted to the respondent to file Vakalatnama.

(S.K. RAKHEJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Sushil Kumar Rakheja Date: 2014.08.14 17:59:43 IST Reason: