Kerala High Court
Shereef Pudiyottil vs State Of Kerala on 29 January, 2025
Author: Kauser Edappagath
Bench: Kauser Edappagath
WP(Crl.) No.975/2024 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
Wednesday, the 29th day of January 2025 / 9th Magha, 1946
WP(CRL.) NO. 975 OF 2024(S)
PETITIONER:
1. SHEREEF PUDIYOTTIL, AGED 42 YEARS, S/O.KUNHIPEEDIKAYIL KUNHABDULLA
HAJI, KUNHIPEEDIKAYIL HOUSE, VILLIAPALLY POST, VADAKARA, PIN - 673
542.
RESPONDENTS:
1. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT OF KERALA,
DEPARTMENT OF HOME, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001.
2. THE STATE POLICE CHIEF, POLICE HEAD QUARTERS, VAZHUTHAKADU,
TRIVANDRUM, PIN - 695 014.
3. THE ADDL. DIRECTOR GENERAL OF POLICE (CRIME BRANCH), POLICE HEAD
QUARTERS,VAZHUTHAKADU, TRIVANDRUM, PIN - 695 014.
4. THE OFFICE OF SUB DIVISIONAL POLICE OFFICER, THAMARASSERY
SUBDIVISION, KOZHIKODE, PIN - 673 573.
5. THE STATION HOUSE OFFICER, THAMARASSERRY POLICE STATION,
KOZHIKODE, PIN - 673 573.
6. KUNHIPEEDIKAYIL KUNHABDULLA HAJI, S/O. LATE ANDHRU HAJI, PARADISE
VILLA HOUSE, KURUDIMUKKU, KARAYAD P.O., MAPPAVOUR VILLAGE,
KOILANDI TALUK, KOZHIKODE, PIN - 673 524.
7. MUHAMMED RAFEEQ KAAROATH, S/O. MAMMU, PARAMBATH KAAROATH,
VILATHAPURAM, PURAMERI VILLAGE, VADAKARA, KOZHIKODE, PIN - 673
503.
Writ Petition (Criminal) praying inter alia that in the
circumstances stated in the affidavit filed along with the WP(Crl.) the
High Court be pleased to call for the report from the 5th respondent
forthwith, pending disposal of the Writ Petition (Criminal).
This petition coming again on for admission upon perusing the
petition and the affidavit filed in support of WP(Crl.), this Court's
order dated 07/01/2025 and upon hearing the arguments of SMT. E.V.MOLY,
Advocate for the petitioner and of PUBLIC PROSECUTOR for R1 to R5, the
court passed the following:
P.T.O.
WP(Crl.) No.975/2024 2/2
ORDER
It is submitted that the investigation is in its final stage and the documents seized have to be sent to the forensic laboratory for scientific examination.
Post on 03/03/2025.
Sd/- DR. KAUSER EDAPPAGATH JUDGE 29-01-2025 /True Copy/ Assistant Registrar