Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(2) in The Bengal Tanks Improvement Act, 1939

(2)Every person required to make or deliver a statement or to produce any record or documents under this section shall be deemed legally bound to do so within the meaning of sections 175 and 176 of the Indian Penal Code.