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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Chattisgarh - Subsection

Section 35(3)(a) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(a)direct a local in quiry to be made by a competent person or persons authorized by it in this behalf in respect of the matters referred to in subsection (1) and such other matters as may be deemed necessary and relevant;