Bombay High Court
Shyamala Subhash Khanderay vs The State Of Maharashtra Through Its ... on 28 July, 2025
Author: R.G. Avachat
Bench: R.G. Avachat
adjourned due to paucity of time.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : R.G. AVACHAT AND
NEERAJ P. DHOTE, JJ.
DATE : 28th JULY, 2025 ....
Mr. A.R. Kale, Mr. S.K. Tambe, Addl.G.Ps., Mr. S.R. Yadav Lonikar, Ms. P.J. Bharad, Mr. P.K. Lakhotiya, Mr. K.N. Lokhande, Ms. V.S. Chaudhari and Mr. A.A.A. Khan, AGPs for State in respective matters ....
PER COURT :
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, shall continue till the next date.
Sr.No. Matters Next Date 44 WRIT PETITION NO. 2027 OF 2024 46 WRIT PETITION NO. 3155 OF 2024 25/08/2025 47 WRIT PETITION NO. 3980 OF 2024 URGENT CATEGORY 49 WRIT PETITION NO. 4726 OF 2024 50 WRIT PETITION NO. 4783 OF 2024 51 WRIT PETITION NO. 4823 OF 2024 26/08/2025 52 WRIT PETITION NO. 5214 OF 2024 URGENT CATEGORY 53 WRIT PETITION NO. 5303 OF 2024 54 WRIT PETITION NO. 5928 OF 2024 55 WRIT PETITION NO. 6003 OF 2024 56 WRIT PETITION NO. 6856 OF 2024 29/08/2025 58 WRIT PETITION NO. 7725 OF 2024 URGENT CATEGORY 59 WRIT PETITION NO. 8171 OF 2024 61 WRIT PETITION NO. 10188 OF 2024 63 WRIT PETITION NO. 11475 OF 2024 64 WRIT PETITION NO. 12200 OF 2024 02/09/2025 65 WRIT PETITION NO. 12220 OF 2024 URGENT CATEGORY 66 WRIT PETITION NO. 12395 OF 2024 67 WRIT PETITION NO. 12560 OF 2024 1 / 2
adjourned due to paucity of time.odt 68 WRIT PETITION NO. 12831 OF 2024 03/09/2025 69 WRIT PETITION NO. 12962 OF 2024 URGENT CATEGORY 70 WRIT PETITION NO. 13243 OF 2024 73 WRIT PETITION NO. 2851 OF 2020 WITH CA/15464/2022 IN WP/12406/2019 WITH WP/12406/2019 74 WRIT PETITION NO. 6696 OF 2020 08/09/2025 WITH WP/8892/2022 75 WRIT PETITION NO. 397 OF 2022 76 WRIT PETITION NO. 429 OF 2022 77 WRIT PETITION NO. 501 OF 2022 78 WRIT PETITION NO. 2184 OF 2022 81 WRIT PETITION NO. 3441 OF 2022 83 WRIT PETITION NO. 4747 OF 2022 84 WRIT PETITION NO. 6483 OF 2022 85 WRIT PETITION NO. 7650 OF 2022 86 WRIT PETITION NO. 10257 OF 2022 09/09/2025 WITH WP/10275/2022 WITH WP/10276/2022 WITH WP/10287/2022 87 WRIT PETITION NO. 11289 OF 2022 88 WRIT PETITION NO. 12147 OF 2022 89 WRIT PETITION NO. 1253 OF 2024 90 WRIT PETITION NO. 2492 OF 2024 91 WRIT PETITION NO. 2680 OF 2024 92 WRIT PETITION NO. 3058 OF 2024 93 WRIT PETITION NO. 3390 OF 2024 10/09/2025 94 WRIT PETITION NO. 3410 OF 2024 95 WRIT PETITION NO. 3618 OF 2024 96 WRIT PETITION NO. 5447 OF 2024 WITH CA/6441/2024 IN WP/5447/2024 98 WRIT PETITION NO. 7542 OF 2024 99 WRIT PETITION NO. 7582 OF 2024 100 WRIT PETITION NO. 9071 OF 2024 101 WRIT PETITION NO. 9207 OF 2024 102 WRIT PETITION NO. 13088 OF 2024 103 WRIT PETITION NO. 13521 OF 2024 11/09/2025 104 WRIT PETITION NO. 13525 OF 2024 105 WRIT PETITION NO. 13851 OF 2024 106 WRIT PETITION NO. 13962 OF 2024 107 WRIT PETITION NO. 13969 OF 2024 108 WRIT PETITION NO. 2249 OF 2025 ( NEERAJ P. DHOTE, J. ) ( R.G. AVACHAT, J. ) SSD 2 / 2