(3)"Armed Forces" means Military, Naval of Air Force of the Union;Note. - A serving member of the Armed Forces is a "Person under disability" under Section 2 (21) of the Act.[(3-a) "authorised officer" means an officer appointed as such by the State Government for the purpose of Section 8-A;] [Inserted vide Orissa Gazette Extraordinary No. 763/1.7.1994-O.A. No. 12 of 1994.]
