Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 336] [Entire Act] State of Rajasthan - Subsection Section 336(6) in Rajasthan Panchayati Raj Rules, 1996 (6)Ensure that Standing Committees are formed within 3 months after election and all the members are given due representation in Standing Committees.
