Himachal Pradesh High Court
Reckitt Benckiser (India) Ltd. vs . State Of H.P. & on 30 June, 2025
Bench: Tarlok Singh Chauhan, Sushil Kukreja
Reckitt Benckiser (India) Ltd. Vs. State of H.P. & Ors. A/w connected matters CWP No. 7692/2011 a/w .
CWPs No. 1054/2013 & 6834/2021 30.06.2025 Present: Mr. R. Jawahar Lal and Mr. Atul Jhingan, Advocates, for the petitiner(s).
Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Mr. Navlesh Verma, Mr. Sushant Keprate, Additional Advocates General and Mr. Raj Negi, Deputy Advocate General, for the r respondents/State.
Due to paucity of time, the matter cannot be heard today.
List for consideration on 18.08.2025.
( Tarlok Singh Chauhan ) Judge ( Sushil Kukreja ) Judge 30th June, 2025 (raman) ::: Downloaded on - 30/06/2025 21:24:33 :::CIS