Section 22Q(1)(a) in Maharashtra Police Act

[Cites 0, Cited by 1] [Section 22Q(1)] [Section 22Q] [Entire Act]

(a)inquire suo-moto or on a complaint against Police Officers presented to it by,--

(i)a victim or any member of his family or any other person on his behalf;

(ii)the National or State Human Rights Commission; and

(iii)the police,

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