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[Cites 0, Cited by 0] [Section 173] [Entire Act]

State of Himachal Pradesh - Subsection

Section 173(3) in The Himachal Pradesh Municipal Corporation Act, 1994

(3)For the purposes of this section the word "animal" shall be deemed to mean all horned cattle, elephants, camels, horses, ponies, asses, mules, deer, sheep, goats, swine and other large animals.