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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Himachal Pradesh - Subsection

Section 55(2)(xii) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979

(xii)the rate at which the State Bank and the [Primary Agriculture and Rural Development Banks] [Substituted for 'Primary Land Development Bank' vide H.P. Act No. 15 of 1957.] shall contribute to the guarantee fund;