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Union of India - Section

Section 4 in Dakshina Bharat Hindi Prachar Sabha Act, 1964

4. Grant of degrees, diplomas and certificates by the Sabha.-

Notwithstanding anything contained in the University Grants Commission Act, 1956 (3 of 1956), or in any other law for the time being in force, the Sabha may hold such examinations and grant such degrees, diplomas and certificates for proficiency in Hindi or in the teaching of Hindi as may be determined by the Sabha from time to time.