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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(4) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(4)The information submitted under sub-rule (1) and verified under sub-rule (2) or deemed to have been verified under sub-rule (3) shall randomly be checked as to its correctness by a quality control team constituted by the Authority for the purpose.