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State of Punjab - Section

Section 6 in Punjab Dairy Development Board Act, 2000

6. Term of office.

(1)The term of office of members other than the Ex- officio Members, shall be three years.
(2)Notwithstanding anything contained in sub-section. (1), a member whose term of three years has expired shall, unless the State Government otherwise directs, continue to hold office till his successor is nominated.