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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(3) in The Tamil Nadu Bhoodan Yagna Act, 1958

(3)Every order of removal under sub-section (1) or of restoration under subsection (2) shall be published in [Fort St. George Gazette] [Now Tamil Nadu Government Gazette.].