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[Cites 0, Cited by 0] [Section 130] [Entire Act]

State of Punjab - Subsection

Section 130(6) in The Punjab Goods and Services Tax Act, 2017

(6)The proper officer adjudging confiscation shall take and hold possession of the things confiscated and every officer of Police, on the requisition of such proper officer, shall assist him in taking and holding such possession.