Chattisgarh High Court
Mukesh Sonkar vs State Of Chhattisgarh 2 Cra/768/2017 ... on 17 April, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet M.Cr.C. No.1127 of 2018 Mukesh Sonkar Versus State of Chhattisgarh SB : Hon'ble Shri Justice Sanjay K. Agrawal 17/04/18 Mr. B.L. Sahu, counsel for the applicant.
Mr. Avinash Singh, P.L. for the State. List the matter in the next week.
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(Sanjay K. Agrawal)
Judge
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