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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Assam - Subsection

Section 36(3)(iv) in Rabindranath Tagore University Act, 2017

(iv)such teachers of subjects not assigned to the Faculty but having, in the opinion of the Academic Council, an important bearing on those subjects, as may be appointed to the Faculty by the Academic Council: