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[Cites 0, Cited by 0] [Section 251(1)] [Section 251] [Entire Act]

State of Chattisgarh - Subsection

Section 251(1)(a) in The Chhattisgarh Municipalities Act, 1961

(a)any pool, ditch, quarry, hole, excavation, tank well, pond, drain, water-course, or any collection of water; or