Supreme Court - Daily Orders
M/S Esjaypee Impex Private Limited vs The Asst. General Manager And ... on 25 October, 2019
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.21 COURT NO.11 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24164/2019
(Arising out of impugned final judgment and order dated 16-09-2019
in WP No. 23573/2019 passed by the High Court of Judicature at
Madras)
M/S ESJAYPEE IMPEX PRIVATE LIMITED Petitioner(s)
VERSUS
THE ASST. GENERAL MANAGER AND AUTHORIZED
OFFICER, CANARA BANK Respondent(s)
(FOR ADMISSION and I.R.)
Date : 25-10-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Maninder Singh,Sr.Adv.
Ms. Shalini Kaul, AOR
Mr. Pushpinder Singh,Adv.
Mr. Prabhas,Adv.
For Respondent(s) Ms. A.Jaswanthi,Adv.
Mr. K.V.Vijayakumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned senior counsel for the petitioner seeks adjournment in order to assail the order passed in the other Writ Petition also since it is a composite order.
List after two weeks when the needful is done.
Signature Not Verified (ANITA MALHOTRA) (ANITA RANI AHUJA) Digitally signed by ANITA MALHOTRA Date: 2019.10.26 COURT MASTER COURT MASTER 12:44:10 IST Reason: