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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(2)(e) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960

(e)applications for making legal representatives of deceased persons, parties to proceedings under this Act and the time within which such applications shall be preferred;