Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(4) in The Chhatrapati Shivaji Maharaj Vastu Sangrahalaya, Act, 1909 (4)All acts done by a majority of the members present and voting at a meeting of the Board shall be deemed to be acts of the Board.
