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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(2) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(2)The Managing Director appointed under sub-section (1) shall also function as the Member Secretary of the Board and shall be appointed from amongst the officers of Department of Horticulture or Department of Marketing or from the serving General Manager of the Board.