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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(3) in Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) (Terms and Conditions of Service of Chairperson and Members) Rules, 2017

(3)The part-time Chairperson and Members shall be entitled to receive an allowance of ten thousand rupees and eight thousand rupees respectively, for attending a meeting of the Authority.