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[Cites 0, Cited by 0] [Section 130(1)] [Section 130] [Entire Act]

State of West Bengal - Subsection

Section 130(1)(a) in The Howrah Improvement Act, 1956

(a)the salary and house-rent and the conveyance allowance (if any) of the Chairman or acting Chairman, and the allowances and contributions referred to in sub-section (2) of section 7;