(2)By licensed vendor. - Subject to the conditions mentioned in Rule 31 (1) and the other conditions of his licence, a licensed vendor of opium in these areas may possess any quantity of Excise opium if bought from the Government treasury or taken over from a person who has been a licensed vendor, a licensed druggist or a permit-holder under Rule 13 :Provided that he shall at no time possess more than one month's ration.
