Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act] State of Jharkhand - Subsection Section 32(1)(i) in Ram Krishna Dharmarth Foundation (RKDF) University Act, 2018 (i)All other matters which by or under the provision of this Act required to be prescribed by the Statutes.