Section 17(2) in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Rules, 1997
(2)Subject to the conditions specified in sub-section (1) of Section 7 of the Act, any officer authorized to inspect nursing home and clinical establishment, shall do so normally between 8.00 to 18.00 hours :Provided that if there is any exigencies to make esscncial inspection in the opinion of authority, he may do so after taking prior permission from District Collector.
