Section 5(6) in U.P. Fisheries (Development and, Control) Rules, 1954
(6)The managing Committee will take the decision on the following functions:-(a)The determination of amount of item-wise financial assistance from Welfare Fund;(b)The annual activities which will be operated;(c)Approval of eligibility of beneficiaries and their names;(d)The sanction of relief/assistance from this fund on new programs for welfare of Fishermen/Machhua;(e)Decision on the investment amount of fund;(f)Standardization of programmes which are operating from the assistance of fund;(g)Decision on dovetailing for the assistance of this fund with any other scheme of Central/State Government;(h)Decision on expenditure for advertising and extension of the fund from interest earned from the fund.
