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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Tripura - Subsection

Section 74(1)(a) in The Bengal Excise Act, 1909

(a)any of the powers conferred upon a Police Officer taking an investigation, or upon an officer in charge of a police-station, by Sections 160 to 171 of the Code of Criminal Procedure, 1898, and